Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Sikkim - Subsection Section 34(iv) in The Sikkim Police Act, 2008 (iv)not use his position, uniform or arms to intimidate any person other than when required in the proper discharge of his duties.
