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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(c) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(c)After the interview, the Commission shall prepare a list of candidates whom they consider most suitable for appointment and arrange the names in order of preference, the number of candidates in the list being a little larger than the number of vacancies. The Commission shall then forward this list to the State Government along with the application and connected papers of the candidates concerned.