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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

Chota Nagpur Division - Subsection

Section 61(4)(b) in Chota Nagpur Tenancy Act, 1908

(b)the average net value of rent actually received by landlord during the preceding ten years, or during any shorter period for which evidence may be available;