Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] State of Jharkhand - Subsection Section 67(1)(c) in The Bihar Primary and Middle Education Rules, 1961 (c)particulars of schools in such villages in respect of which the space in the main map is so small as not to permit the use of symbols in the body of the map,