Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(1) in The Assam Agricultural University Act, 1968

(1)The Academic Council shall, subject to the provisions of this Act and the Statutes have the power by regulation of prescribing all courses of study and determining curricula, and shall nave general control on teaching and other educational programmes within the University and shall be responsible for the maintenance of standards thereof.