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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(2)(a) in The Orissa Co-operative Societies Rules, 1965

(a)by show of hand in such manner as the person presiding over the meeting may direct unless a poll is demanded by at least one-tenth of the members present at the meeting;