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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Odisha - Subsection

Section 83(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The loads and forces which are to be taken into account for structural design of buildings shall be in accordance with Section 1 (loads) of Part-VI (Structural design) of the National Building Code of India, 1983.