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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(119) in Tamil Nadu Combined Development and Building Rules, 2019

(119)"Tsunami Prone Areas" means an area affected in the past or an area likely to be affected in the future by tsunami, as identified and notified by the Local body as tsunami prone areas;