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Union of India - Section

Section 57 in The Central Government General Pool Residential Accommodation Rules, 2017

57. Surrender of an allotment of accommodation.

(1)An allottee may surrender an allotment of accommodation at any time during the allotment period.
(2)An allottee who surrenders the accommodation shall not be considered again for allotment of accommodation at the same station for a period of one year from the date of such surrender.