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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(2)(viii) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(viii)Four persons nominated from amongst the progressive farmers of horticulture/agriculture of whom one shall be a woman;