Section 10(2) in Sri Konda Laxman Telangana State Horticultural University Act, 2007
(2)The Board of Management shall consist of the following members:Ex-Officio Members(i)The Vice-Chancellor;(ii)the Vice-Chancellor of [Professor Jayashankar Telangana State Agricultural University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.];(iii)[ The Vice-Chancellor of [Sri P.V. Narsimha Rao Telangana Veterinary University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.];](iv)The Secretary to Government, looking after Horticulture;(v)The Secretary to Government, Finance Department;(vi)The Commissioner/Director of Horticulture;Other Members(vii)one distinguished Scientist from the field of horticulture;(viii)Four persons nominated from amongst the progressive farmers of horticulture/agriculture of whom one shall be a woman;(ix)two persons nominated from among the Horti-industrialists and other entrepreneurs including self employed graduates;(x)one representative from the Indian Council of Agricultural Research;(xi)Four persons from among the Members of the State Legislature and the Members of Parliament elected from the State of [Telangana;] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.](xii)one Director/Dean;(xiii)Three Professors of the University other than Dean/Director;(xiv)One Person nominated by the Chancellor from among the members of State Chamber of Panchayat Raj.
