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[Cites 0, Cited by 0] [Section 14] [Entire Act]

NCT Delhi - Subsection

Section 14(1) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(1)Each Department and/or School of studies shall have a Board of Studies to advice on academic matters of the Department of School, as the case may, including matters relating to formulation of curriculum and its regular update;