Section 14 in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
14. The Board of Studies.
(1)Each Department and/or School of studies shall have a Board of Studies to advice on academic matters of the Department of School, as the case may, including matters relating to formulation of curriculum and its regular update;(2)The composition of Board of Studies and its functions will be as specified in the Ordinances.
