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[Cites 0, Cited by 0] [Section 257] [Entire Act]

State of Bihar - Subsection

Section 257(8) in Bihar Board's Miscellaneous Rules, 1958

(8)In the case of important buildings the Governor desire that Heads of Departments will, before countersigning the plan send it to the Director of Public Health and Superintending Engineer, Public Health Engineering Department, for opinion.