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[Cites 0, Cited by 0] [Section 32(39)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(39)(b) in Rajasthan General Clauses Act, 1955

(b)as respects any period after the establishment of the Dominion of India and before the commencement of the Constitution, all territories for the being included in that Dominion; and