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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Himachal Pradesh - Subsection

Section 90(b) in The Himachal Pradesh Town and Country Planning Act, 1977

(b)The following documents are enclosed herewith : -
(i)two sets of Location Plan in the scale of 1:1000;
(ii)two sets of Site Plan in the scale of 1:200, clearly showing the building within Tatima dimensions and also showing all drainage lines, sewerage connection or location of septic tank, soak pit, rain water harvesting tank, solar passive arrangement and house drainage;
(iii)two sets of detailed architectural drawings of the existing building/proposed construction showing each storey with two cross-sections and two elevations of the building in the scale of 1:100. These drawings are in the form of working drawing showing all the dimensions of rooms, openings, thickness of wall, floor and slab etc.;
(iv)two sets of photographs taken from all sides of the building, clearly showing the number of storeys;
(v)one copy of latest original Jamabandi;
(vi)one copy of original Tatima showing dimensions of plot;
(vii)one copy of Structural Stability Certificate from a qualified Structural Engineer;
(viii)affidavit to the effect that building has been constructed, -