Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The candidates applying for Entrance Test for admission to B. Ed. Jammu/Kashmir must possess such qualification as may be prescribed from time to time by the University with which the concerned college is affiliated.