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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(1)The Scheme of the examination for direct recruitment of Junior Assistant shall be such as specified in Orissa Ministerial Services (Method of Recruitment to the posts of Junior Assistants in Heads of Department) Rules, 1994.