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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(d) in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010

(d)A Tibetan refugee who came over to India before the 1st January; 1962 with the intention of permanently settling in India; or