Section 66(1) in Himachal Pradesh Municipal Election Rules, 2015
(1)Subject to the other provisions of this rule every voter (to whom a ballot paper has to be supplied for the purpose of voting at a polling station shall before receiving such ballot paper) allow -(a)the inspection of his left forefinger to the Presiding Officer and any Polling Officer; and(b)an indelible ink mark to be put on his left forefinger.
