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[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Bihar - Subsection

Section 334(e) in Bihar Board's Miscellaneous Rules, 1958

(e)There will be a quarterly verification between the treasury and the nazarat stock account of maps, and the Treasury Officer will certify in the account that the sale-proceeds, as entered, have been duly credited in the treasury.