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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)accompanied by a copy of the order appealed from and a fee of five rupees to be paid by means of nonjudicial stamps, and