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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in Extradition Treaty between the Government of the Republic of India and the Government of Malaysia

(a)whether or not the laws in the Contracting States place the acts of omissions constituting the offence within the same category of offences or describe the offence by the same terminology; or