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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Ramzan Khan on 11 March, 2026

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 MCRC-22726-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22726 of 2018 (THE STATE OF MADHYA PRADESH Vs RAJU @ IDRISH KHAN AND OTHERS ) CRA/7575/2022 Dated : 11-03-2026 The case is adjourned.





                                 (VIVEK AGARWAL)                     (RATNESH CHANDRA SINGH BISEN)
                                      JUDGE                                     JUDGE
                           rk.




Signature Not Verified
Signed by: RAVIKANT
KEWAT
Signing time: 13-03-2026
17:06:25