Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ramzan Khan on 11 March, 2026
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-22726-2018 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22726 of 2018 (THE STATE OF MADHYA PRADESH Vs RAJU @ IDRISH KHAN AND OTHERS ) CRA/7575/2022 Dated : 11-03-2026 The case is adjourned.
(VIVEK AGARWAL) (RATNESH CHANDRA SINGH BISEN)
JUDGE JUDGE
rk.
Signature Not Verified
Signed by: RAVIKANT
KEWAT
Signing time: 13-03-2026
17:06:25