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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Sandeep Kaushal vs . State Of H.P. And Ors. on 6 May, 2022

Bench: Sabina, Satyen Vaidya

Sandeep Kaushal vs. State of H.P. and Ors.

.

CWP No.2786 of 2019 06.05.2022 Present: Mr. Anil God, Advocate, for the petitioner.

Mr. Ashwani K. Sharma, Additional Advocate General, for respondents No.1 to 3/State.

Mr. Angrez Kapoor, Advocate, for respondent No.4.

Mr. Ashwani Kondal, Advocate, for respondent No.5.

Learned counsel for respondents No.4 and 5 submit that the replies have been filed by them in the Office.

However, the said replies are not available on record. Office is directed to trace the same and place it on record.

List again on 30.8.2022.

In the meantime, petitioner may file rejoinder to the replies.






                                                                  ( Sabina )
                                                                    Judge



                                                             ( Satyen Vaidya )
                May 6, 2022 (KS)                                  Judge




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