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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Dhani Ram vs . Hrtc & Anr. on 5 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dhani Ram vs. HRTC & anr.

.

CWP No. 5388/2022

5.8.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the petitioner.

Ms. Reeta Thakur, Advocate, for the respondents.

CWP No. 5388/2022 & CMP No. 10786/2022 Notice. Ms. Reeta Thakur, Advocate, appears and waives service of notice on behalf of the respondents. Reply within six weeks.

List on 23.9.2022. In the meanwhile, recovery, sought to be effected vide notice dated 27.7.2021 (Annexure P-1), is stayed.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.8.2022 (pankaj) ::: Downloaded on - 05/08/2022 20:05:52 :::CIS