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State of Meghalaya - Section

Section 22 in The Meghalaya Police Act, 2010

22. Rank structure at the primary levels of Unarmed Branch.

(1)The rank structure in the subordinate ranks of the Unarmed Branch, in the ascending order, shall consist of Constable, Head Constable, Sub Inspector and Inspector.
(2)The direct recruitment in the subordinate ranks of the Unarmed Branch shall be made only to the ranks of Constable and Sub-Inspector.