Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Meghalaya - Subsection Section 22(2) in The Meghalaya Police Act, 2010 (2)The direct recruitment in the subordinate ranks of the Unarmed Branch shall be made only to the ranks of Constable and Sub-Inspector.
