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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(1)(g) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(g)two Principals of the autonomous or affiliated colleges to be nominated by the Chancellor in consultation with the Vice-Chancellor;