Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of Haryana - Subsection Section 97(14) in Punjab Cinemas (Regulation) Rules, 1952 (14)Red warning lights shall be mounted at the highest, point of the screen and flood lights to light the spectators area shall be mounted over it.
