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Union of India - Section

Section 2 in The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002

2. Definitions.

- (i) "Tariff Plan" means proposals in respect of tariff filed with the Authority.
(ii)Unless the context otherwise requires, all the definitions as provided under section II of the Telecommunication Tariff Order, 1999 will be applicable to this regulation.
SECTION III