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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ii) in The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002

(ii)Unless the context otherwise requires, all the definitions as provided under section II of the Telecommunication Tariff Order, 1999 will be applicable to this regulation.