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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(4) in The Integration of Medical and Health Services Scheme, 1970

(4)The Chief District Medical Officer will continue to be a practising post. The Assistant District Medical Officer (Medical) and the Additional District Medical Officer (Medical), Cuttack, who will be in-charge of the District Headquarters Hospitals will be allowed private practice at the District Headquarters only. The Chief Medical Officer, Bhubaneswar will be a practising post. Assistant District Medical Officers, Public Health and Family Planning will be non-practising posts and they will draw non-practising allowance in lieu of private practice.