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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in U.P. Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016

(1)The Veterinarian in charge of Quarantine Camp or the staff of Department duly authorised for the purpose shall detain the following animals -
(a)which are suffering from any scheduled disease; or
(b)which have come into contract with or have been kept in proximity of animals infected with a scheduled disease; or
(c)which are transported by the in charge of check post as detailed in sub-rule (4) of Rule 3; or
(d)which are the species notified under Section 10 while exiting from the infected area and shall be subjected to a quarantine of fourteen days in a Quarantine Camp.