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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(v) in Andhra Pradesh Revised Building Rules, 2008

(v)A strip of at least 1.0 m greenery/ lawn along the frontage of the site within the front setback shall be compulsorily developed and maintained with greenery and trees.