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State of Madhya Pradesh - Section

Section 18 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

18. Expenditure in excess of Budget allotment.

- No Janapada Panchayat shall have authority to incur any expenditure on any item which is nut included in the budget. For any expenditure in excess of budget allotment, the source from which money required for the proposed expenditure is to be funded shall be indicated. Whenever a sanction of any authority is required for any proposed expenditure such sanction shall be obtained by the Janapada Panchayat before incurring the expenditure.