Himachal Pradesh High Court
State Of H.P. & Others vs . Ram Krishan Sharma & Another And on 15 October, 2022
Bench: Sabina, Satyen Vaidya
State of H.P. & Others vs. Ram Krishan Sharma & Another and .
connected matters.
LPA No. 82 of 2021 with CWP Nos. 118, 120, 121, 123, 144, 174 175, 177 to 189, 191 to 194, 231, 938 to 952 of 2020 and CMP(M) No.366 of 2021 15.10.2022 Present: Mr. Ashwani Sharma, Additional Advocate General, for the appellants in LPA No. 82 of 2021, for the applicant in CMP(M) No.366 of 2021 and for the respondents/State in all the petitions Mr. B.S. Chauhan, Senior Advocate with Mr. Ashish Verma, Advocate for respondent r No.1 in LPA No.82 of 2021.
Ms. Babita, Advocate on behalf of Mr. A.K. Gupta, Advocate for the petitioners in all the petitions.
Mr. Kishore Pundir, Advocate for the respondent in CMP (M) No. 366 of 2021. Mr. Balram Sharma, Deputy Solicitor General of India, for the respondent-Union of India At the request of learned counsel for the parties, list after six weeks.
(Sabina) Judge (Satyen Vaidya) Judge October 15, 2022 (kck) ::: Downloaded on - 15/10/2022 20:04:06 :::CIS