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[Cites 0, Cited by 0] [Section 64A] [Entire Act]

State of Tamilnadu - Subsection

Section 64A(vi) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(vi)In the event of a breakdown of the air-conditioning plant, the licensee shall always keep ready and make alternative arrangements for ventilation and air circulation of such standard in accordance with the requirements in rule 64.