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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3) in The Andhra Pradesh State Agricultural Council Act, 2020

(3)All orders and decisions and other instruments of the Executive Committeeshall be authenticated by the signature of the Secretary or any other officer of the Executive Committee duly authorized by it in this behalf.