Section 1 in The Jute Manufactures Development Council Act, 1983

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Section 1 in The Jute Manufactures Development Council Act, 1983

1. Short title, extent and commencement.

(1)This Act may be called the Jute Manufactures Development Council Act, 1983.

(2)It extends to the whole of India.

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1-5-1984 : Vide Notifieation No. S.O. 325, (E), dated 28-4-84 Gazatee of India, Extra ordinary, Part II, Seetion 3(ii)