Section 1(3) in The Jute Manufactures Development Council Act, 1983

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Section 1(3) in The Jute Manufactures Development Council Act, 1983

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

1-5-1984 : Vide Notifieation No. S.O. 325, (E), dated 28-4-84 Gazatee of India, Extra ordinary, Part II, Seetion 3(ii)