Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Haryana - Subsection Section 36(ii) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (ii)such poppy straw permit holder shall not have in his possession poppy straw in excess of the quantity authorized in the permit;
