Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18B(7)] [Section 18B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18B(7)(b) in Uttar Pradesh State Universities Act, 1973

(b)to consider and report on any matter referred it by the Co-ordination Council, or the Chancellor; and