Section 18B(7) in Uttar Pradesh State Universities Act, 1973
(7)Subject to the recommendations of, or guidelines issued by, the University Grants Commission, the functions of the Central Board of Studies shall be as follows, namely-(a)subject to the recommendations of the Co-ordination Council and the approval of the Chancellor, to prescribe the courses of study and examinations, and the academic calendar, and to recommend text-books and other books for under-graduate level;(b)to consider and report on any matter referred it by the Co-ordination Council, or the Chancellor; and(c)to perform such other functions consistent with this Act within such time as the Chancellor may, by an order in writing , require it to perform.