Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1) in Appointment of Special Judicial Magistrates (Orissa) Rules, 2000 (1)Every Special Judicial Magistrate shall undergo training two weeks with the District and Sessions Judge/Chief Judicial Magistrate of the District where he is posted.
