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State of Odisha - Section

Section 6 in Appointment of Special Judicial Magistrates (Orissa) Rules, 2000

6. Training.

(1)Every Special Judicial Magistrate shall undergo training two weeks with the District and Sessions Judge/Chief Judicial Magistrate of the District where he is posted.
(2)Special Judicial Magistrate shall be under the administrative control of the District and Sessions Judge of the District.