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State of Rajasthan - Section

Section 20 in Rajasthan Investment Promotion Scheme, 2014

20. Review or Modification of Scheme.

- The State Government in the Finance Department, in consultation with Industries Department reserves the right to review or modify the Scheme as and when needed in public interest.However, Forms appended to the Scheme may be modified, changed, added or deleted by Finance Department as and when needed for the sake of convenience in implementation of the Scheme.Annexure-IInvestment not eligible for benefits of subsidies and/or exemptions under the Rajasthan Investment Promotion Scheme-2014