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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(g) in Himachal Pradesh Electricity Regulatory Commission (Promotion of Generation from the Renewable Energy Sources and Terms and Conditions for Tariff Determination) Regulations, 2017

(g)["Date of commencement of operation of the project/Commercial operation date of the project/COD of the project"] [Substituted 'Date of commencement of operation of the project' by Notification No. No. HPERC/428, dated 28.1.2019.] means the date on which the first unit of the project is synchronized with the grid for the first time;