Section 130(b) in The Andaman and Nicobar Islands Port Rules, 2004
(b)Syllabus for issuing Certificate of Competence under Rule 130 of (a) (i):- Knowledge of International Code of Signals, Indian Ports Act, 1908, rules notified for Port Operations, knowledge of Maritime Buoyages systems "A", Rules of the Road, Radio regulations, local lights, code of storm signals for Indian Maritime Ports safety rules, knowledge for operation of tide gauges, Basic knowledge in Computer and other subjects decided by the faculty Board.