Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(5)] [Section 46] [Entire Act] State of Gujarat - Subsection Section 46(5)(iii) in The Gujarat National Law University Act, 2003 (iii)The Visitor may approve the regulations and the regulations so approved shall remain in force till the date on which it is approved or disapproved by the General Council.